Section 40 in The Employees' State Insurance (Central) Rules, 1950
40. [ Consideration of reports.
(1)The annual report on the work and activities of the Corporation (excluding the unaudited accounts for the year incorporated therein) shall be considered by the Standing Committee and shall be placed for adoption at a meeting of the Corporation to be held before the [tenth of December][following the close of the financial year concerned.(2)The annual accounts relating to a financial year together with the [report of the Comptroller and Auditor General of India] [Substituted by G.S.R. 1834, dated 18.12.1964. ][thereon shall be considered by the Standing Committee and shall be placed for adoption at a meeting of the Corporation to be held before the [tenth of December] [Substituted by G.S.R. 1834, dated 18.12.1964. ][following the close of the financial year concerned:Provided that the [report of the Comptroller and Auditor General of India] [Substituted by G.S.R. 1834, dated 18.12.1964. ][is received by the [twentieth of November] [Substituted by G.S.R. 1834, dated 18.12.1964. ][following the year to which it pertains.] [Substituted by G.S.R. 1834, dated 18.12.1964. ]
