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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Kerala - Subsection

Section 69(1)(c) in Kerala Police Act, 1960

(c)prescribe the procedure in accordance with which any licence or permission sought to be obtained or required under this Act should be applied for and fix the fees to be charged for any such licence or permission; and