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State of Assam - Section

Section 95 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

95. Constructional Safety.

(1)All construction except RCC load bearing buildings upto 3 storeys shall be carried out under supervision of the Construction Engineer on Record (CER) or Construction Management Agency on Record (CMAR) for various seismic zones.
(2)CER/ CMAR shall give a certificate of structural safety of construction as per proforma given in Form-11 at the time of completion.