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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(1)(g) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(g)Oversee the implementation of all Plan - Schemes like Audio - Visual Education, Vocational Education, Operation Black Board, [Sarva Shiksha Abhiyan] [Substituted for 'District Primary Education Programme' by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.] etc., and suggest measures for their effective implementation.