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State of Andhra Pradesh - Section

Section 35 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

35. Powers and Functions of District Education Board:

(1)The Board shall function essentially as a technical body and shall help in planning the education system at the district level ; and shall perform the following functions it ;
(a)Look after the needs of the Pre - Primary Education, Primary, Secondary Non Formal Education and Adult Education in the District;
(b)Decide the priorities among the infrastructure proposals put forth or prepared by the District Education Committee ;
(c)Plan in advance the training programmes of teachers in the district ;
(d)review the implementation of the Annual School Calendar given by the Department of Education ;
(e)Review the performance of the various schools in general and with reference to the VII and X class examination results in particular ;
(f)review the functioning of Mandal Resource Centres and Teacher Centres, periodically.
(g)Oversee the implementation of all Plan - Schemes like Audio - Visual Education, Vocational Education, Operation Black Board, [Sarva Shiksha Abhiyan] [Substituted for 'District Primary Education Programme' by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.] etc., and suggest measures for their effective implementation.
(h)review the conduct of all the examinations at the district level ; and
(i)Plan, advise and extend necessary technical guidance to the District Educational Officers and to the Mandal Education Officers on all the academic matters.