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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(d) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(d)'Deleted.'Note­­ 'Repealed'.Provided that all available vacancies may, in the discretion of the Chief Justice, be filledfrom any of the above sources.a('Deleted')(d)'Deleted.'