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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in Rajasthan Public Premises (Eviction of Unauthorised Occupants) Rules, 1966

(1)In these Rules-
(a)'Act' means the Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964 (2 of 1965).
(b)'Form' means a form appended to these rules.