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[Cites 0, Cited by 2] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The Chancellor shall appoint the Vice-Chancellor of the University in accordance with the procedure and subject to the conditions prescribed in the Statutes.