Section 8 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003
8. Chancellor of the University.
(1)The Chief Justice of the High Court of Judicature of Chhattisgarh shall be the Chancellor of the University.(2)The Chancellor shall appoint the Vice-Chancellor of the University in accordance with the procedure and subject to the conditions prescribed in the Statutes.
