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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(c)foster respect for the decisions made by persons with disabilities on all matters related to family life, relationships, bearing and raising children ;