Section 39(2) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
(2)The programmes and campaigns specified under sub-section (1) shall also,-(a)promote values of inclusion, tolerance, empathy and respect for diversity ;(b)advance recognition of the skills, merits and abilities of persons with disabilities and of their contributions to the workforce, labour market and professional fee ;(c)foster respect for the decisions made by persons with disabilities on all matters related to family life, relationships, bearing and raising children ;(d)provide orientation and sensitisation at the School, College, University and Professional Training level on the human condition of disability and the rights of persons with disabilities ;(e)provide orientation and sensitisation on disabling conditions and rights of persons with disabilities to employers, administrators and co-workers ;(f)ensure that the rights of persons with disabilities are included in the curriculum in Universities, Colleges and Schools.
