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State of Rajasthan - Section

Section 58 in The Manual of Departmental Orders

58. (i) Irrigation Officers shall obtain copies of new shajras and settlement records required by them from the Settlement office on payment of fees, approved by the Board of Revenue including the cost of copying, examining, counting and paper.

(ii)Irrigation officers may have shajras and Khasras copied by their own staff, instead to obtaining copies from the Settlement Office, if it is desirable to do son on grounds of economy in time and expenditure.
(iii)Fees for supplying copies of canal khasras and jamabandis shall be supplied free of charge if the collector orders that the official responsible for the loss of the original shall not pay for the duplicate.
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