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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(ii) in The Manual of Departmental Orders

(ii)Irrigation officers may have shajras and Khasras copied by their own staff, instead to obtaining copies from the Settlement Office, if it is desirable to do son on grounds of economy in time and expenditure.