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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 11(ii) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(ii)All officers included in the initial formation of the cadre in any grade shall rank senior to all officers appointed to that grade subsequently unless an officer is appointed to a grade giving him specially a certain seniority in that grade [by the Authority] [Inserted by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.].