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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(2)(c) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(c)Required physical infrastructure such as building, equipment etc. for three years in accordance to the specified norms;