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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The School Development Plan shall consist of the following -
(a)Estimated class-wise enrolment for each year;
(b)Estimated number of teachers (including head teachers), additional teacher, subject teacher and part time teacher for three years, in accordance to the specified standards separately for class-I to V and class-VI to VIII;
(c)Required physical infrastructure such as building, equipment etc. for three years in accordance to the specified norms;
(d)Year wise detail of required additional financial resources shall be mentioned to provide free text books to the children and special training facilities for the children taking admission in accordance to the age specific classes.