Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Uttarakhand - Subsection Section 77(1) in The Uttarakhand Police Act, 2007 (1)The Director General of Police shall be responsible for the implementation of the welfare measures for the police officers and other personnel under his supervision and control.
