Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 77 in The Uttarakhand Police Act, 2007

77. Welfare of Police Officers.—

(1)The Director General of Police shall be responsible for the implementation of the welfare measures for the police officers and other personnel under his supervision and control.
(2)The State Government may, in this regard, appoint one or more police officers to advise and assist the Director General of Police.