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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in sub-section (1), for the words ^^vfHkys[k fdz;kvksa ;k losZ{k.k ;k nksuksa dk izHkkjh gksxk vkSj mrus lgk;d vfHkys[k vf/kdkjh Hkh fu;qDr dj ldrh gS ftruh og mfpr lesA the words ^^vfHkys[k fd;k ;k losZ{kj.k ;k nksuksa dk izHkkjh gksxk vkSj mrus lgk;d vfHkys[k vf/kdkjh Hkh fu;qDr dj ldrh gS] ftrus og mfpr lesA shall be substituted;