Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(d) in The Bangalore Metro Railway (General) Rules, 2011 (d)Emergency Escape Door - these doors are located around Platform Screen Doors of leading and trailing passenger cars and are meant for use in emergency situations;
