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State of Odisha - Section

Section 96 in The Board's Excise Rules, 1965

96. Manufacture of Bhang.

(1)The leaves of the wild hemp plant (Cannabis Sativa) may be collected for the manufacture of Bhang in such area as may be fixed by the Commissioner and only under a licence granted by the Collector under prior approval of the Commissioner.
(2)The rules in Part I of this Chapter shall mutatis mutandis apply to collection and manufacture of Bhang.