Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(1) in The Board's Excise Rules, 1965 (1)The leaves of the wild hemp plant (Cannabis Sativa) may be collected for the manufacture of Bhang in such area as may be fixed by the Commissioner and only under a licence granted by the Collector under prior approval of the Commissioner.
