Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1) in Bihar Dresser Cadre Rules, 2014 (1)Subject to availability of vacancy and according to seniority. The Dresser in confirmed in service may be considered to be promoted on the posts mentioned in Appendix-1.
