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State of Bihar - Section

Section 13 in Bihar Dresser Cadre Rules, 2014

13. Post Chain of Promotion.

(1)Subject to availability of vacancy and according to seniority. The Dresser in confirmed in service may be considered to be promoted on the posts mentioned in Appendix-1.
(2)For promotion, Compliance of instructions regarding "KALAWADHI" determined by the Government, from time to time, shall be necessary.
(3)It will be required to comply instructions issued by the Government, from time to time, with respect to promotion, and character Roll/PAR, allegation/ departmental proceedings/criminal proceedings, etc at the time of consideration of promotion.