Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(j) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005 (j)"Redressal Mechanism" shall include redressal of all disputes relating to Open Access i.e. denial of Open Access, meeting and billing etc.
