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State of Madhya Pradesh - Section

Section 25 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

25. Arrangements of polling station. - (1) Outside each polling station there shall be displayed prominently :-

(a)a notice specifying the polling area, the serial number of electors in relevant voters' list who are entitled to vote at the polling station and when the polling area has more than one polling station, the particulars of the electors so entitled;(b)copy of the list of contesting candidates with the serial numbers and the symbols assigned to them; and(c)Each of the polling station shall contain one or more separate compartments in which electors are to cast their votes.Note. - The polling station should be able to accommodate voters as specified by the Divisional Election Authority.
(2)There shall be two ballot boxes in the polling booth. - one for the Member of the Managing Committee and the other for President of Water Users' Association :Provided that where for an election to Water Users' Association, the number of voters is few, the District Election Authority may, depending upon the number of voters in each polling station use one ballot box for casting of votes for election of the President and of the Members of the Managing Committee.
(3)The Election Officer shall provide at each polling station sufficient number of ballot boxes, together with copies of the electoral roll or such part thereof, as may contain the names of the electors entitled to vote at the station, and such other papers, and articles necessary for electors to mark the ballot papers, stationery and forms as may be necessary.