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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(2)There shall be two ballot boxes in the polling booth. - one for the Member of the Managing Committee and the other for President of Water Users' Association :Provided that where for an election to Water Users' Association, the number of voters is few, the District Election Authority may, depending upon the number of voters in each polling station use one ballot box for casting of votes for election of the President and of the Members of the Managing Committee.