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State of Uttar Pradesh - Section

Section 13 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

13. Advertisement of vacancy. -

(1)No vacancy shall be filled, except after its advertisement in at least one newspaper having adequate circulation in the locality and the intimation of such vacancy to the District Basic Education Officer.
(2)In every advertisement and intimation under clause (1), the management shall give particulars as to the name of the post, the minimum qualification and age-limit, if any, prescribed for such post and the last date for receipt of application in pursuance of such advertisement.[14. Selection Committee. - The Management shall constitute a selection committee consisting of :-
(1)Manager.
(2)Headmaster of the recognised school in which the appointment is to be made.
(3)A specialist nominated by the District Basic Education Officer who will be from amongst minority in respect of a school established and administered by a minority or from amongst Scheduled Castes in respect of any other school.] [Substituted by Notification No. M.S. 50/XV-6-99-l4(1)-84, dated 20.9.1999.]