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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

(2)In every advertisement and intimation under clause (1), the management shall give particulars as to the name of the post, the minimum qualification and age-limit, if any, prescribed for such post and the last date for receipt of application in pursuance of such advertisement.[14. Selection Committee. - The Management shall constitute a selection committee consisting of :-