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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)The Secretary of the Market Committee, shall convene special meetings of the Market Committee on receipt of a requisition in writing from the Government, Board, Director or at least half of the total number of members of the Market Committee, on such date, time and venue or within stich time as may be specified in the requisition to consider any matter of immediate importance to the constitution, functioning or other affairs of the Market Committee including the management, control and development of markets thereunder.