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State of Odisha - Section

Section 87 in The Orissa Agricultural Produce Markets Rules, 1958

87. [ Authority competent to call special meeting of Market Committee. [Substituted vide O.G.E.No. 794, Dated 3.8.1996.]

(1)The Secretary of the Market Committee, shall convene special meetings of the Market Committee on receipt of a requisition in writing from the Government, Board, Director or at least half of the total number of members of the Market Committee, on such date, time and venue or within stich time as may be specified in the requisition to consider any matter of immediate importance to the constitution, functioning or other affairs of the Market Committee including the management, control and development of markets thereunder.
(2)If a special meeting is not convened in accordance with any such requisition specified in Sub-rule (1), the requisitioning authority, shall have the power to convene such meetings and the meeting so convened shall be deemed to be a meeting convened by the Secretary ]