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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(1)For the posts of Stenographer (Selection Grade) and Head Clerk. - No person shall be allowed to cross the efficiency bar for the above unless he is found to have worked steadily and to the best of his ability he is fully capable of discharging his duties assigned to him both by reason of his ability, conduct and strict honesty and unless his integrity is certified.