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State of Uttar Pradesh - Section

Section 24 in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

24. Criterion for crossing the efficiency bar.

(1)For the posts of Stenographer (Selection Grade) and Head Clerk. - No person shall be allowed to cross the efficiency bar for the above unless he is found to have worked steadily and to the best of his ability he is fully capable of discharging his duties assigned to him both by reason of his ability, conduct and strict honesty and unless his integrity is certified.
(2)For the posts of Senior Noter and Drafter, Stenographer, Junior Noter and Drafter, Record Keeper, Reference Clerk, Typist, Register Keeper and Despatcher. - No person shall be allowed to cross-
(i)the first efficiency bar unless he is found to have worked steadily and to the best of his ability and unless his integrity is certified.
(ii)the second efficiency bar unless he is fully capable of discharging his duties assigned to him both by reason of his ability, conduct and strict honesty and unless his integrity is certified.