Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act] State of Andhra Pradesh - Subsection Section 249(1)(i) in Andhra Pradesh Panchayat Raj Act, 1994 (i)wilfully omitted or refused to carry out the orders of the Government for the proper working of the concerned local body; or