Himachal Pradesh High Court
Tara Vati & Anr vs . Uco Bank on 20 October, 2023
Author: Virender Singh
Bench: Virender Singh
Tara Vati & anr Vs. UCO Bank .
Cr. MMO No. 1116 of 2023 20.10.2023 Present: Mr. Rajinder Singh Chandel, Advocate, for the petitioner/applicant.
Mr. Jitender Ranote, Advocate, for the respondent/non-applicant.
Cr.MMO No. 1116/2023 & CrMP No. of 4021/2023 Notice. Mr. Jitender Ranote, Advocate appears and rt waives service of notice on behalf of the respondent/non-applicant. He prays for and is granted a week's time to file reply.
List on 2.11.2023.
(Virender Singh) Judge October 20, 2023 (kalpana) ::: Downloaded on - 20/10/2023 20:46:32 :::CIS