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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 96(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)final post-issue report as specified in Part C of Schedule XVII, within fifteen days of the date of finalization of basis of allotment or within fifteen days of refund of money in case of failure of the issue.