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Securities And Exchange Board Of India - Section

Section 96 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

96. Post-issue reports.

- The lead manager(s) shall submit post-issue reports as follows:
(a)initial post-issue report as specified in Part B of Schedule XVII, within three working days of closure of the issue;
(b)final post-issue report as specified in Part C of Schedule XVII, within fifteen days of the date of finalization of basis of allotment or within fifteen days of refund of money in case of failure of the issue.