Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(17) in The Railway Protection Force Rules, 1987 17.1The Executive Branch shall consist of five wings, namely:-(i)static Wing(ii)Mobile Wing(iii)Crime Wing(iv)Special Wing and(v)Stores Wing
