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Union of India - Section

Section 17 in The Railway Protection Force Rules, 1987

17. Executive Branch.

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17.1The Executive Branch shall consist of five wings, namely:-
(i)static Wing
(ii)Mobile Wing
(iii)Crime Wing
(iv)Special Wing and
(v)Stores Wing
17.2the static Wing shall be organized on a Post pattern comprising of such number or enrolled members of the Force as may be needed for ensuring better protection and security of railway property and combating crimes against it.
17.3The Mobile Wing, orgainised Wing, organized on such company pattern as maybe decided by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned, shall preliminary perform the duties other than those required to be performed by the static wing under sub-rule2, especially those having inter post ramifications.
17.4Crime Wing shall function as a specified squad for collection and collation of information pertaining to criminals prying on railway property detection of crime, inquires into difficult cases having wider ramifications, arrest of criminals and their prosecution. The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] may attach some enrolled members of the Force working in this Wing of his Security Commissariat as also the Dog Squadand handlers to each division. Control over such staff shall be shared functionally between the division and the Security Commissariat as may be ordered by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)].
17.5The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] may deploy enrolled members of the Force working in special Wing of his Security Commissariat in the divisions for collection of intelligence affecting the security and functioning of the railways. All the members of the branch shall function directly under the control of the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] through the immediate supervision and control of a superior officer incharge of Special Wing at his commissariat. Intelligence requiring immediate attention and action of the part of the division shall be passed on directly to the Divisional Security Commissioner by the unit deployed in that division.
17.6The Stored Wing shall look after and cater to the requirements of the Force for uniform accoutrements, arms, ammunition, equipment and other stores items. This wing shall also arrange for condemnation of unserviceable articles and their disposal.The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] may attach some enrolled members of the Force working in this Wing to each division who may work under the control of the Divisional Security Commissioner.[***] [ Omitted by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)]