Himachal Pradesh High Court
Surjeet Singh vs . Ankush Thakur on 24 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Surjeet Singh vs. Ankush Thakur .
CMPMO No.603 of 2022 24.07.2023 Present Mr. Dheeraj K. Vashisht, Advocate, Advocate, for the petitioner.
Mr. Sunny Modgil, Advocate, for the respondents.
CMP No.9045 of 2023 By way of instant application, permission has been sought by the applicant/petitioner to place on record copy of written statement dated 25.02.2022 filed by the defendants to the plaint filed by the plaintiff before the court below. No reply is intended to be filed on behalf of the non-applicants/ respondents.
For the reasons stated in the application, the same is allowed and documents intended to be placed on record through this application are ordered to be taken on record. The application stands disposed of.
CMPMO No.603 of 2022Since learned Senior counsel is out of station on account of illness of his wife, prayer has been made on his behalf for an adjournment. List on 21.8.2023.
(Sandeep Sharma) Judge July 24, 2023 (shankar) ::: Downloaded on - 24/07/2023 20:47:14 :::CIS