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Himachal Pradesh High Court

Surjeet Singh vs . Ankush Thakur on 28 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Surjeet Singh vs. Ankush Thakur .

CMPMO No.603 of 2022 28.12.2022 Present: Mr. Gurender Singh Parmar, Advocate vice Mr. Dheeraj Kumar Vashisht, Advocate for the petitioner.

Mr. Sunny Modgil, Advocate for the respondents.

r 2022.

CMPMO No.603 of 2022 & CMP No.16782 of Replies to the petition as well as application, as prayed, be filed within two weeks. Rejoinder thereto be filed within four weeks.

List for consideration after winter vacation.

CMP No. 18165 of 2022 The document filed with this application is taken on record subject to all just legal exceptions with direction to the respondent to supply copy of the application alongwith document.

Application stands disposed of.

(Vivek Singh Thakur), Judge.

28th December, 2022 (subhash) ::: Downloaded on - 29/12/2022 20:45:32 :::CIS