Madhya Pradesh High Court
Deepankar Vishwas vs The State Of Madhya Pradesh on 24 June, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 25252 of 2022 (DEEPANKAR VISHWAS Vs THE STATE OF MADHYA PRADESH) Dated : 24-06-2022 Shri Akshay Jha, counsel for the petitioner.
Shri Snehal Burman, counsel for the complainant. Shri C.S.Parmar, Public Prosecutor for the State. As prayed by the counsel for the petitioner, list on 4th July, 2022.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.06.25 17:05:44 IST