Madhya Pradesh High Court
Deepankar Vishwas vs The State Of Madhya Pradesh on 16 June, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 25252 of 2022 (DEEPANKAR VISHWAS Vs THE STATE OF MADHYA PRADESH) Dated : 16-06-2022 Shri Akshay Jha, counsel for the petitioner.
Shri Pramod Saxena, Public Prosecutor for the State. Learned Public Prosecutor submits that case diary is not available. List this matter after a week.
(VIRENDER SINGH) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.06.17 10:12:40 IST