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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(a) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(a)the Invigilators have checked the particulars written by the candidates on Answer Sheets/Question Booklets ; and