Section 133(1) in The Dedicated Freight Corridor Railway General Rules, 2018
(1)The Station Master besides being personally responsible for duties assigned to him under these rules or by any special instruction shall also be responsible, in his supervisory capacity, for, -(a)efficient discharge of the duties devolving upon the railway servants employed, either permanently or temporarily, under his orders at the station or within the station limits;(b)maintaining discipline at his station and shall promptly report all cases of neglect of duty to his superiors without delay; and(c)ensure that he and the railway servants appointed at his station undergo training as prescribed and are in possession of competency certificate required to perform their duties.