Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(1)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)ensure that he and the railway servants appointed at his station undergo training as prescribed and are in possession of competency certificate required to perform their duties.