Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(1) in The Punjab School Teachers' Re-employment Act, 2006 (1)The Punjab School Teachers' Re-employment Ordinance, 2006 (Punjab Ordinance No. 2 of 2006), is hereby repealed.
