Section 4 in The Punjab School Teachers' Re-employment Act, 2006
4. Repeal and saving.
(1)The Punjab School Teachers' Re-employment Ordinance, 2006 (Punjab Ordinance No. 2 of 2006), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1), shall be deemed to have been done or taken under the corresponding provisions of this Act.
