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State of Rajasthan - Section

Section 7 in The Rajasthan Ministers' Official Residence (Use & Maintenance) Rule, 1966

7.

The Public Works Department of the State Government, shall maintain the grounds and gardens of the official residences of the Chief Minister and pay all expenditure like cost of the seeds, manure and tools used in the garden and the pay of the garden staff. Such expenditure shall not except as otherwise directed by the State Government, exceed Rs. 100/- per mensem on any official residence. The crops grown in the grounds and the gardens shall be utilised by the occupier of the official residence.