Section 6 in Gujarat Sales Tax (Amendment) Act, 1977
6. Amendment of Schedule II Part-B of Guj. I of 1870.- In the principal Act, in Schedule II, Part B,-
(1)in entry 6, item (xxi) shall be deleted;(2)in entry 8, in columns 3 and i, for the expression "Do" the words "Eight paise in the rupee" shall be substituted.
